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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(1) in The Jharkhand State Agricultural University Act, 2000

(1)The following Universities shall be established with effect from the date of enforcement of this Act:-
(i)[xxx] [Deleted by Notification No. 2000/86 dated 19.12.2000.]
(ii)The Birsa Agricultural University with its Headquarters at Ranchi having its jurisdiction over the areas comprising of the divisions of North and South Chotanagpur and Santhal Parganas.