Sri K V S Prakash vs Mr P K Sundaraj on 8 August, 2008

[Cites 0, Cited by 9]

Karnataka High Court

Sri K V S Prakash vs Mr P K Sundaraj on 8 August, 2008

Bench: Mohan Shantanagoudar

  mnanxoamas

uvunl vr m-uwcnlnnn rltuvl-I L;UURf  KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HIGH COURT

IN THE HIGH COURT OF KARIKATAKA AT 

DATED '1}-113 nm em DAY OF AUGUST      " 

BEFORE

THE HDHBLE l[R..J'UB'I'IC.E  , 

 

1 smrcva PRAKABH   'A    
AGED ABOUT SSYEARB BIC? 33'
R351' 0 359, 4 cnoss,:.Jp 
aAI¢am.oRE.7a.  '     

  _ R O j\W.'V""".".':.PE'l'1TI0RER
(swam mw Y«fI;':ﬁI)V;}  

NEIL:

1 9:11 P x  '
Jyazrz ABOUT 

 C 'Rvs;cs1= RIEBEHABWAIIY

_ » V * --. RM. 'FEAf--l§o.o10, BKYLIIIE BURABIEII,
'  "  l'4!_l%_VID'!;%,j1PEET'HA ROAD,

~. 'Hex 

  FIAT no A 201, smvananann
 Amnramma, 1212. EAST uamnczan
'A .R ,rr1 mvovr. Ban 3 arrmsm

 RESPONDENT

f%fm'£ am DHARIA.'PAL,ADV.) THI3 CRIMINAL PETIIIOK I8 FILED U[8.4ﬂ-2 CR.P.C BY THE ADVOCATE FOR THE PETITIOIIER PRAYING THAT THIS HONBLE COURT HAY BE PLEQBED TO QUABH THE ORDER DT.-30.7.2007 IN 00 1103409812002 PASSED BY THE 'RQHD ADDL. C..H..H, B'LORE CIT!' OR THE LUURI OF KARNATAKA I-EGH COURI KARNATAKA HIGH COURT OF XARNATAKA HIGH COURT OF KARNATAKA HIGH COURT OF KARNATAKA HEGH COURT l'LP'PL£CA'1'1(}II D'I'.2?.'?.20{!? U} S 91 CR.P.C. FILED BY P'E'1'I'i'IQNER.. O _ rm Pmmn m conmm on Fox IJAY. 1% COURT Hﬁlkﬁ THE FOLLOWING:

sa-iv H Ganaah Em, Imwd' O R petitiamr submit: that the R_ Hi" 3 pamann is dimisedas 3d/'§ Judgg

Unlock Advanced Research with PRISMAI

Karnataka High Court