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[Cites 0, Cited by 0] [Section 394] [Entire Act]

Union of India - Subsection

Section 394(2) in Bharatiya Nagarik Suraksha Sanhita, 2023

(2)The provisions of sub-section (1) shall also apply to criminal conspiracies to commit such offences and to the abetment of such offences and attempts to commit them.