Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act] State of Goa - Subsection Section 82(2)(iii) in Goa Co-operative Societies Rules, 2003 (iii)enter the name and address of the person challenged in the list of challenged voters in Form 'Election-11', and