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State of Odisha - Section

Section 35 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

35. Procedure to be followed by the co-operative society on receipt of the demand list.

- On receipt of the demand list and the treasury chalan, the co-operative society shall retain the demand list and the treasury chalan in its records, make necessary entries in its accounts registers and then scene a true copy of the chalan to the Concerned Regional Co-operative Marketing Society.