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Madhya Pradesh High Court

Grasim Industries Ltd vs Madhya Pradesh Electricity Regulatory ... on 14 February, 2023

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE RP No. 133 of 2021 (GRASIM INDUSTRIES LTD Vs MADHYA PRADESH ELECTRICITY REGULATORY COMMISSION AND OTHERS) Dated : 14-02-2023 Shri Siddharth Kumar Jain, counsel for the review petitioner.

Counsel for the petitioner prays for a week's time to file Vakalatnama and to argue the matter.

Prayer is allowed.

List the matter on 17.03.2023.



                              (SUBODH ABHYANKAR)                                        (PRANAY VERMA)
                                    JUDGE                                                   JUDGE

                           Pankaj




Signature Not Verified
Signed by: PANKAJ
PANDEY
Signing time: 14-02-2023
19:17:50