Madhya Pradesh High Court
Grasim Industries Ltd vs Madhya Pradesh Electricity Regulatory ... on 14 February, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE RP No. 133 of 2021 (GRASIM INDUSTRIES LTD Vs MADHYA PRADESH ELECTRICITY REGULATORY COMMISSION AND OTHERS) Dated : 14-02-2023 Shri Siddharth Kumar Jain, counsel for the review petitioner.
Counsel for the petitioner prays for a week's time to file Vakalatnama and to argue the matter.
Prayer is allowed.
List the matter on 17.03.2023.
(SUBODH ABHYANKAR) (PRANAY VERMA)
JUDGE JUDGE
Pankaj
Signature Not Verified
Signed by: PANKAJ
PANDEY
Signing time: 14-02-2023
19:17:50