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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(2)(vii) in The Orissa Contract Labour (Regulation and Abolition) Rules, 1975

(vii)the licensee shall notify any change in the number of workmen or the conditions of work to the licensing officer.