Bombay High Court
Vda Infosolutions Private Limited vs Union Of India on 2 September, 2024
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
Board Sr.No.:-107
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION LODGING NO. 23455 OF 2024
Vda Infosolutions Private Limited ....PETITIONER
V/S
Union Of India ....RESPONDENT
Mr. Bharat Raichandani i/b UBR Legal for Petitioner CORAM : HON'BLE SHRI JUSTICE G. S. KULKARNI & HON'BLE SHRI JUSTICE SOMASEKHAR SUNDARESAN, JJ DATE : 2nd September, 2024 P.C. :
S. O. to 03/09/2024 .
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