Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 1, ... vs Hsbc Software Development (India) Pvt ... on 13 January, 2023
Bench: Surya Kant, J.K. Maheshwari
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ITEM NO.34 COURT NO.9 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).21475/2019
(Arising out of impugned final judgment and order dated 14-02-2019
in WP No.7699/2018 passed by the High Court of Judicature at
Bombay)
THE PR. COMMISSIONER OF INCOME TAX 1, PUNE & ORS. Petitioner(s)
VERSUS
HSBC SOFTWARE DEVELOPMENT (INDIA) PVT LTD Respondent(s)
IA No.85589/2021 - REJOINDER
WITH
SLP(C) No. 14451/2021 (III)
(FOR CONDONATION OF DELAY IN FILING THE SPARE COPIES ON IA
162083/2021
IA No. 162083/2021 - CONDONATION OF DELAY IN FILING THE SPARE
COPIES)
SLP(C) No.21476/2019 (IX)
(FOR APPLICATION FOR PERMISSION ON IA 109040/2020
IA No. 109040/2020 - APPLICATION FOR PERMISSION)
SLP(C) No.19041/2022 (IX)
(FOR DISMISSAL OF APPEAL ON IA 201453/2022
IA No. 201453/2022 - DISMISSAL OF APPEAL)
Date : 13-01-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s) Mr. Balbir Singh, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mrs. Rekha Pandey, Adv.
Mr. Naman Tondon, Adv.
Mr. Monica Benjamin, Adv.
Mr. Bhuvan Kapoor, Adv.
Mr. Zoheb Hussain, Adv.
Mr. Manish Pushkarna, Adv.
For Respondent(s)
Signature Not Verified
Mr. Percy J.Pardiwalla, Sr.Adv.
Mr. Rustom B. Hathikhanawala, AOR
Digitally signed by
satish kumar yadav
Date: 2023.01.14
12:34:13 IST
Reason:
Mr. Jay Savla, Sr. Adv.
Mr. Prakash Shah, Adv.
Mr. Jas Sanghavi, Adv.
Mr. Prabhat Kumar Chaurasia, Adv.
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Mr. Jasdeep Singh Dhillon, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice to the non-applicant(s) in I.A.No.201453/2022, returnable after four weeks.
List all these matters after four weeks on a non- miscellaneous day.
(SATISH KUMAR YADAV) (KAMLESH RAWAT) DEPUTY REGISTRAR COURT MASTER