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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1) in The U.P. Bhagirathi River Valley Authority Act, 1999

(1)As soon as may be, after the preparation of the Master Plan under Section 9, the development agencies shall proceed with the preparation of the plan for the sector in accordance with the Master Plan.