Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(2) in Jammu and Kashmir Ombudsman for Panchayats Act, 2014

(2)The Ombudsman shall, before entering upon office, make and subscribe before the Governor an oath or affirmation in the prescribed form: