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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(r) in The Indira Gandhi National Tribal University Act, 2007

(r)"Hall" means a unit of residence or of corporate life for the students of the University, or of a College or of an Institution, maintained or recognised by the University;