Section 2(x) in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995
(x)"Special Employment Exchange" means any office or place established and maintained by the Government for the collection and furnishing of information, either by keeping of registers or otherwise, respecting-(i)persons who seek to engage employees from amongst the persons suffering from disabilities;(ii)persons with disability who seek employment;(iii)vacancies to which person with disability seeking employment may be appointed;
