Delhi High Court - Orders
Maharashtra Cable Operators ... vs The State Of Maharashtra & Ors on 2 August, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~R-39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10991/2016
MAHARASHTRA CABLE OPERATORS
FOUNDATION & ORS. ..... Petitioners
Through: None
versus
THE STATE OF MAHARASHTRA & ORS. ..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 02.08.2022
1. None appears for the parties.
2. It is seen that none had appeared for the parties on the previous hearings as well (that are, hearings held on 18.07.2022 and 01.08.2022).
3. The petition is dismissed in default.
VIBHU BAKHRU, J AMIT MAHAJAN, J AUGUST 2, 2022 SS Signature Not Verified Digitally Signed By:HARMINDER KAUR Signing Date:03.08.2022 16:55:19