Section 28 in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995
28. Research for designing and developing new assistive devices, teaching aids, etc .-The appropriate Governments shall initiate or cause to be initiated research by official and non-Governmental agencies for the purpose of designing and developing new assistive devices, teaching aids, special teaching materials or such other items as are necessary to give a child with disability equal opportunities in education.
