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Bombay High Court

Dev Engineers vs The State Of Maharashtra And 2 Ors on 14 August, 2024

Author: M.S. Sonak

Bench: M.S. Sonak

                                                                                Board Sr.No.:-37

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

CONTEMPT PETITION IN WRIT PETITION NO. 59 OF 2024
                       In
       INTERIM APPLICATION 486 OF 2024

 Dev Engineers                               ....PETITIONER
            V/S
 The Municipal Corporation Of Greater Mumbai
                                          ....RESPONDENT

Through Municipal Commissioner WITH INTERIM APPLICATION NO. 486 OF 2024 In WRIT PETITION 782 OF 2023 Dev Engineers ....PETITIONER V/S The State Of Maharashtra And 2 Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE M.S. SONAK & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 14th August, 2024 P.C. :

S. O. to 16/08/2024 .
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