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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

(1)to develop the knowledge of science, technology, providing specially designed academic training programmes in various technologiesrelated with forensic science and behavioural science and also advanced technologies of policing and forensic science and behavioural science, whichincludes both theoretical input and practical training for forensic and other applications; to genetate expertise in advanced technologies required ininvestigation and handling of crime cases;