Delhi High Court - Orders
Ravendra Kumar vs State Nct Of Delhi & Ors on 21 February, 2023
Author: Mukta Gupta
Bench: Mukta Gupta, Sudhir Kumar Jain
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 2745/2022
RAVENDRA KUMAR ..... Petitioner
Represented by: Mr. Praveen, Mr. Kunal Manav, Mr.
Hinu Mahajan, Ms. Shivangi, Mr.
Prakhar, Mr. Puneet, Advs.
versus
STATE NCT OF DELHI & ORS. ..... Respondents
Represented by: Ms. Priyam Agarwal, Adv. for Mr.
Sanjay Lao, Standing Counsel
(Criminal) for State with SI Jitender
PS Crime Branch, AHTU, Sec. 16,
Rohini.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 21.02.2023
1. Further status report has been filed under the signatures of Assistant Commissioner of Police, AHTU/ Crime Branch indicating the steps taken to trace Shiv Yadav, S/o petitioner.
2. List on 14th March, 2023 before Roster Bench, before which date a detailed status report will be filed under the signatures of Joint Commissioner of Police, Crime Branch indicating the steps taken to trace Shiv Yadav.
Signature Not Verified Digitally Signed By:ANIL KUMAR BHATT Signing Date:23.02.2023 12:37:093. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
SUDHIR KUMAR JAIN, J.
FEBRUARY 21, 2023 'ga' Signature Not Verified Digitally Signed By:ANIL KUMAR BHATT Signing Date:23.02.2023 12:37:09