Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 3 vs Dlf Home Developers Ltd on 15 November, 2019
Bench: Arun Mishra, Surya Kant
ITEM NO.8 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25117/2019
(Arising out of impugned final judgment and order dated 23-01-2019
in ITA No. 54/2019 passed by the High Court of Delhi at New Delhi)
THE PR. COMMISSIONER OF INCOME TAX 3 Petitioner(s)
VERSUS
DLF HOME DEVELOPERS LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.164788/2019-CONDONATION OF DELAY
IN FILING and IA No.164790/2019-CONDONATION OF DELAY IN REFILING /
CURING THE DEFECTS)
Date : 15-11-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE SURYA KANT
For Petitioner(s) Mr. H. Raghavendra Rao,Adv.
Mrs. Rekha Pandey,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Ms. Kavita Jha, AOR
Ms. Devika Jain,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
In view of the dismissal of similar petition(s), this petition is also dismissed.
Pending application(s), if any, shall stand disposed of.
(NARENDRA PRASAD) (JAGDISH CHANDER) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by NARENDRA PRASAD Date: 2019.11.16 12:49:24 IST Reason: