Calcutta High Court
Titagarh Rail Systems Limited vs Texmaco Rail And Engineering Limited on 22 April, 2024
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OCD-31 & 32
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
(Commercial Division)
ORIGINAL SIDE
AP-COM/275/2024
[Old case no. AP/683/2022]
TITAGARH RAIL SYSTEMS LIMITED
VS
TEXMACO RAIL AND ENGINEERING LIMITED
With
AP-COM/276/2024
[Old case no. AP/684/2022]
M/S. TEXMACO RAIL AND ENGINEERING LTD
VS
TITAGARH RAIL SYSTEMS LIMITED
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 22nd April, 2024.
Appearance:
Mr. Sayantan Bose, Adv.
Ms. I. Hasan, Adv.
Mr. S. Sarawgi, Adv.
Mr. S. Mukhopadhyay, Adv.
Mr. Suddhasatva Banerjee, Adv.
Mr. S. Roy, Adv.
The Court: Heard the parties.
Let these matters appear in the monthly list of May, 2024.
(RAVI KRISHAN KAPUR, J.) S.Bag