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State of Madhya Pradesh - Section

Section 155 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

155. Subscriptions.

- A member of the service shall have to subscribe to the Provident Fund. But no such member of the service shall be qualified to subscribe to the Provident Fund before he attains the age of twenty-one years.Explanation. - Members of the service who are :
(a)on probation in substantive vacancies;
(b)holding provisionally substantive appointments;
(c)officiating in posts which are permanently vacant.