Section 57 in The Himachal Pradesh Minor Canals Act, 1976
57. Permission to owners and parties interested in any canal to object in certain cases.
- In all cases under section 6, 10, 20, 22, 24, 29, 30, 32, 34, 36, 37, 39, 40, 43, 44, 46, 47 and 51 of this Act, the owners and other parties interested in the canal shall be given an opportunity of appearing before the Collector and of showing cause to the contrary.
