Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 31 in The West Bengal Evacuee Property Act, 1951 31. Repeal of West Bengal Act 18 of 1949. - The West Bengal Evacuee (Administration of Property) Act, 1949, is hereby repealed.
