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[Cites 0, Cited by 0] [Section 1A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1A(k) in U.P. Fisheries (Development and, Control) Rules, 1954

(k)"Concerning amount of fund" means the amount which has been provided/granted by the Central Government/State Government for the welfare of fishermen as well as earned money from interest and dividend.]