Section 5(ii) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(ii)to provide for instructions in such branches of knowledge of learning pertaining to law, as the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] may deem fit and to make provision for research and for the advancement and dissemination of knowledge of law;
