Delhi High Court - Orders
Sahipur Gram Vikas Welfare Association ... vs North Delhi Municipal Corporation And ... on 9 May, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3577/2017, CM APPL. 15646/2017, CM APPL. 6311/2020,
CM APPL. 8211/2021
SAHIPUR GRAM VIKAS WELFARE ASSOCIATION
(REGD.) ..... Petitioner
Through: Mr. Sarfaraz Hussain, Advocate
versus
NORTH DELHI MUNICIPAL CORPORATION AND
ORS ..... Respondents
Through: Ms. Mansi Gupta, Advocate for
MCD.
Mr. Hemant Gulati, Advocate for
respondent No.2.
Mr. Divyam Nandrajog, Panel
Counsel, GNCTD with Mr. Mayank
Kamra, Advocate for respondent Nos.
3 and 4.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 09.05.2023
1. At request of learned counsel for respondent No.2, renotify on 12.09.2023.
2. Interim orders to continue.
MANOJ KUMAR OHRI, J MAY 9, 2023 ga Digitally Signed By:NIJAMUDDEEN ANSARI Signing Date:11.05.2023 12:50:41