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Delhi High Court - Orders

Sahipur Gram Vikas Welfare Association ... vs North Delhi Municipal Corporation And ... on 9 May, 2023

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                                $~35
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    W.P.(C) 3577/2017, CM APPL. 15646/2017, CM APPL. 6311/2020,
                                     CM APPL. 8211/2021

                                     SAHIPUR GRAM VIKAS WELFARE ASSOCIATION
                                     (REGD.)                                 ..... Petitioner
                                                  Through: Mr. Sarfaraz Hussain, Advocate

                                                        versus

                                     NORTH DELHI MUNICIPAL CORPORATION AND
                                     ORS                                      ..... Respondents
                                                  Through: Ms. Mansi Gupta, Advocate for
                                                             MCD.
                                                             Mr. Hemant Gulati, Advocate for
                                                             respondent No.2.
                                                             Mr. Divyam Nandrajog, Panel
                                                             Counsel, GNCTD with Mr. Mayank
                                                             Kamra, Advocate for respondent Nos.
                                                             3 and 4.
                                     CORAM:
                                     HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                                  ORDER

% 09.05.2023

1. At request of learned counsel for respondent No.2, renotify on 12.09.2023.

2. Interim orders to continue.

MANOJ KUMAR OHRI, J MAY 9, 2023 ga Digitally Signed By:NIJAMUDDEEN ANSARI Signing Date:11.05.2023 12:50:41