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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(4)(i) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(i)Under sub-section (5) of section 33, the Academic Council may co-opt in the manner prescribed, as its members not more than four persons as it deems fit, representing the different aspects of agriculture,