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Madras Presidency - Section

Section 33 in The Madras City Police Act, 1888

33. - Power of Police to enter shops to inspect weights, etc.

Any Police Officer above the rank of constable may enter any shop or premises for the purpose of inspecting the weights and measures and instruments for weighing or measuring kept or used therein, and may, seize any weight, measure or instrument for weighing or measuring which he may have reason to believe is false.