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State of Odisha - Section

Section 26B in The Orissa Minimum Wages Rules, 1954

26B. Production of register's and other records

(1)All registers and records required to be maintained by an employer under these rules shall be produced on demand before the Inspector during the course of the inspection of the establishment :Provided that the Inspector may, if necessary, demand the production of the registers and records in office or such other public place as may be nearer to the employer.
(2)Any infringement of the provisions of the Act or these rules noticed by the Inspector and communicated to the employer during the course of an inspection or otherwise, shall be certified by the employer and compliance report in respect thereof shall be submitted to the Inspector, on or before the date specified by him in this behalf.