Delhi High Court - Orders
Rohtas Goel vs Sunil Goel & Anr on 10 October, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 127/2019 & CRL.M.A. 31046/2019, I.A.s 3418/2019,
9385/2019
ROHTAS GOEL ..... Plaintiff
Through: Ms. Roohe Hina Dua, Mr Arav Pandit
& Mr.Sahib Kochhar, Advs. (M:
97171 43190)
Versus
SUNIL GOEL & ANR. ..... Defendants
Through Mr. Arpit Dwivedi and Ms. Sakshi
Kapoor, Advs. Mob. No. 8447486215
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 10.10.2023
1. This hearing has been done through hybrid mode.
2. Ld. counsel for the parties submit that the disputes between the parties have been amicably settled. Accordingly, ld. Counsel for the Plaintiff wishes to withdraw the present suit.
3. The suit is, accordingly, dismissed as withdrawn in view of the settlement. All pending applications are also disposed of.
PRATHIBA M. SINGH, J OCTOBER 10, 2023/dk/ks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 12:44:57