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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(6) in The West Bengal Factories Rules, 1958

(6)Each thermometer shall be graduated so that accurate readings may be taken between 10 and 50 degrees [in the centigrade scale.] [Inserted by W. B. Factories (Amendment) Rules, 1991, dated 27.11.1991]