Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80(8)] [Section 80] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 80(8)(a) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(a)The Inquiry Officer shall by notice in writing specify the day on which the employee shall appear in person before the Inquiry Officer.