Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 50M in The Court of Wards Act, 1879 50M. General authority of manager. - In addition to the powers expressly conferred by this Act, the manager may do all acts which are reasonable and proper for the realisation, protection or benefit of the trust property.
