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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(16) in Telangana Prohibition Act, 1995

(16)words and expressions used in this Act but not defined shall have the meanings assigned to them in the [Telangana] [Adapted in G.O.Ms.No.162, Revenue (Excise-II) Department, dated 10.09.2015.] Excise Act, 1968 (Act 17 of 1968).Chapter-II Establishment and Control