Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Section 68] [Entire Act] Union of India - Subsection Section 68(a) in The Copyright Act, 1957 (a)with a view to deceiving any authority or officer in the execution of the provisions of this Act, or