51. Power of Central Government to require production of documents
.-The Central Government or such officer or authority as may be authorised by the Central Government in this behalf may at any time require a Board-(a)to produce any record, correspondence, plan or other document in its possession or under its control;(b)to furnish any return, plan, estimate, statement, account or statistics relating to its proceedings, duties or works;(c)to furnish or obtain and furnish any report.
