Section 6(2)(c) in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1980
(c)till the 30th June 1982, if the cultivating tenant has paid the second instalment, of the rent for the fasli year 1381, the rent for the fasli year 1382 and the reduced rent within the time specified in the said sub-sections (2) and (4); and