Supreme Court - Daily Orders
Parshvanath Charitable Trust And ... vs All India Council For Technical ... on 21 August, 2023
Bench: B.R. Gavai, C.T. Ravikumar, Sanjay Kumar
ITEM NO.30 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION ...@ Diary No(s). 31175/2023
in C.A. No. 9048/2012
PARSHVANATH CHARITABLE TRUST AND OTHERS Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND OTHERS Respondent(s)
(IA No. 156084/2023 - APPLICATION FOR PERMISSION
IA No. 155845/2023 - CLARIFICATION/DIRECTION
IA No. 156096/2023 - INTERVENTION/IMPLEADMENT)
WITH
Diary No(s). 31180/2023 (IX)
(FOR impleading party ON IA 155861/2023
FOR INTERVENTION/IMPLEADMENT ON IA 155861/2023
IA No. 155861/2023 - INTERVENTION/IMPLEADMENT)
Diary No(s). 31703/2023 (IX)
(FOR APPLICATION FOR PERMISSION ON IA 156191/2023
IA No. 156191/2023 - APPLICATION FOR PERMISSION)
Date : 21-08-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Rajeev Mishra,Av.
Mr. Sanad Ramakrishnan,Adv.
Mr. Madan M. Bora,Adv.
For M/S. Axess Legal Corp.
For Respondent(s) Mr. Anil Soni,Adv.
Mr. Harish Pandey,Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. We are not inclined to entertain these applications. The applications are, accordingly, dismissed.
2. Pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by Narendra Prasad (NARENDRA PRASAD) Date: 2023.08.22 16:12:33 IST (ANJU KAPOOR) Reason: ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)