Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(a) in U.P. Rules Regulating the Transit of Timber on the Sharda River, 1915-1919

(a)From the railway bridge at Braharmaghat upto the junction of the Ladhiya and Sharda rivers-by the Conservator of the Kumaun Circle, or by such Officer as he may, from time to time appoint for the purpose.