Madhya Pradesh High Court
Virendra Pardi @ Veeran vs The State Of Madhya Pradesh on 23 July, 2020
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1 MCRC-23039-2020
The High Court Of Madhya Pradesh
MCRC-23039-2020
(VIRENDRA PARDI @ VEERAN Vs THE STATE OF MADHYA PRADESH)
1
Gwalior, Dated : 23-07-2020
Heard through Video Conferencing.
Shri Shailendra Dwivedi, learned counsel for the applicant.
Shri Ramendra Singh Gurjar, learned Panel Lawyer for the
respondent/State.
Learned counsel for the State has submitted that the case diary received is incomplete and prays for time to make available the complete case diary.
Time granted.
List the case on 27/7/2020.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE AKS ALOK KUMAR 2020.07.23 17:48:35 +05'30'