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Madhya Pradesh High Court

Virendra Pardi @ Veeran vs The State Of Madhya Pradesh on 23 July, 2020

Author: Rajeev Kumar Shrivastava

Bench: Rajeev Kumar Shrivastava

                                            1                           MCRC-23039-2020
                 The High Court Of Madhya Pradesh
                           MCRC-23039-2020
                      (VIRENDRA PARDI @ VEERAN Vs THE STATE OF MADHYA PRADESH)

       1
       Gwalior, Dated : 23-07-2020
                Heard through Video Conferencing.
                Shri Shailendra Dwivedi, learned counsel for the applicant.
                Shri Ramendra Singh Gurjar, learned Panel Lawyer for the
       respondent/State.

Learned counsel for the State has submitted that the case diary received is incomplete and prays for time to make available the complete case diary.

Time granted.

List the case on 27/7/2020.

(RAJEEV KUMAR SHRIVASTAVA) JUDGE AKS ALOK KUMAR 2020.07.23 17:48:35 +05'30'