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[Cites 0, Cited by 21] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(2) in The Protection of Women from Domestic Violence Act, 2005

(2)Any relief referred to in sub-section (1) may be sought for in addition to and along with any other relief that the aggrieved person may seek in such suit or legal proceeding before a civil or criminal Court.