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[Cites 0, Cited by 0] [Section 430(2)] [Section 430] [Entire Act]

State of Tamilnadu - Subsection

Section 430(2)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)regulate or prohibit the moving of any resolution or the making of any motion on, or the discussion of any matter unconnected with the municipal administration;