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State of Rajasthan - Section

Section 6 in The Nathdwara Temple Rules, 1973

6. Verification of Temple Jewellary.

- The Temple jewellery shall be physically verified periodically atleast once a year by the Chief Executive officer in the presence of the Goswami or his representative and one member to be nominated by the Board in this behalf:Provided that the jewellery is not removeable form the idol shall be verified in writing by the Goswami or his representative and such verification shall be delivered to the Chief Executive Officer. The report of this verification shall be placed before the Board at its next general meeting.