Allahabad High Court
Silverline Furnishing And Furnitures ... vs State Of U.P. And 3 Others on 16 November, 2023
Bench: Pritinker Diwaker, Ashutosh Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:218382-DB Chief Justice's Court Case :- WRIT - C No. - 26513 of 2022 Petitioner :- Silverline Furnishing And Furnitures (Pvt) Ltd Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Bidhan Chandra Rai,Kartikeya Saran Counsel for Respondent :- CSC,Aditya Bhushan Singhal Hon'ble Pritinker Diwaker,Chief Justice Hon'ble Ashutosh Srivastava,J.
The writ petition is allowed.
For orders, see order of date passed in Writ-C No.23888 of 2021 (M/S Silverline Furnishing And Furnitures Private Limited Vs. State of U.P. And 3 Others).
Order Date :- 16.11.2023 pks (Ashutosh Srivastava, J) (Pritinker Diwaker, CJ)