Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 95 in The Orissa Hindu Religious Endowments Rules, 1959 95. Amounts drawn but not disbursed to the payees before the end of the month in which they are drawn shall be refunded to the Treasury.
