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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1)(iii) in Gujarat Self financed Schools (Regulation of Fees) Act, 2017

(iii)infrastructure made available to the students for the qualitative education, facilities provided us mentioned in the prospectus or website of the school;