Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 573] [Entire Act]

State of Odisha - Subsection

Section 573(3) in Orissa Municipal Rules, 1953

(3)The drain covering in the case of premises abutting on the street shall be 2" to 4" in thickness for drains 6" to 36" according to the size of the drain. In the case of premises with a compound in front where heavy vehicular traffic is likely to pass over the drain, the covering may be of granite or reinforced concrete slabs not less than the following thickness :
  Reinforced concrete slabs Granite slabs each 18 wide if no cover over
Over drains 6" to 12" 4" 5"
Over drains 15" to 24" 6" 7"
Over drains 27" to 36" 7" 9"
In the case of larger drains thickness and materials of the covering shall be such as may be decided by the Executive Officer of the Council in each case in consultation with the Municipal Engineer to suit (a) the classes of stone or other covering material used, (b) the width of individual slab members, carrying the load, (c) the load concentration exceed, and (d) the depth of fill, if any, over the slab.