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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(21) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(21)"Rule" means a rule made by the State Government in exercise of a power conferred by this Act;