Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (2)In these circumstances only one salute shall be fired for the Standards of anyone nation, no matter how many may be hoisted.
