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Orissa High Court

Prabhat Kumar Pradhan And Another vs Sasmita Samantray .... Opposite Party on 21 November, 2025

Author: B. P. Routray

Bench: B. P. Routray

Signature Not Verified
Digitally Signed
Signed by: CHITTA RANJAN BISWAL
Reason: Authentication
Location: Orissa High Court, Cuttack
Date: 21-Nov-2025 16:44:22

                                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                      CMP No.883 of 2025
                                  Prabhat Kumar Pradhan and another         ....        Petitioners
                                                                           Mr.S.Mishra, Advocate

                                                               -versus-


                                  Sasmita Samantray                         ....    Opposite Party



                                            CORAM:
                                            JUSTICE B. P. ROUTRAY

                                                             ORDER

21.11.2025 Order No.

03. 1. List on 13th January 2026, as prayed by Mr.Mishra, learned counsel for the Petitioners.

( B.P. Routray) Judge C.R. Biswal